N. KIRUBAKARAN, F.M.IBRAHIM KALIFULLA

32 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• S.SETHULINGAM POOSARI v. S.R.M.RAMAMURTHI POOSARI — Madras High Court (2011-02-21)
• M/S COFEE BOARD v. THE STATE OF TAMIL NADU — Madras High Court (2011-02-10)
• COMMISSIONER OF INCOME TAX-I, v. M/S.C.P.S.TEXTILES P. LTD., — Madras High Court (2011-02-08)
• THE COMMISSIONER OF INCOME v. M/S ZAINAB TRADING PVT LTD — Madras High Court (2011-02-07)
• M/S RUCHAK METALS v. THE STATE OF TAMIL NADU — Madras High Court (2011-02-02)
• COMMISSIONER OF INCOME TAX-I, v. SHRI.D.RATHINAM, — Madras High Court (2011-02-01)
• THE COMMISISONER OF INCOME v. M/S SRI VISHNU SHANKAR MILLS — Madras High Court (2011-02-01)
• COMMISSIONER OF SERVICE TAX v. M/S WARDEX PHARMACEUTICALS — Madras High Court (2011-01-28)
• M/S.DIAMOND TRADERS, v. THE STATE OF TN., — Madras High Court (2011-01-27)
• M/S M.M.FORGINGS LTD v. THE ADDITIONAL COMMISSIONER OF — Madras High Court (2011-01-11)