LexN. KIRUBAKARAN, B.PUGALENDHI
352 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 352 |
Disposal nature
| DISPOSED OF | 134 |
| DISMISSED | 98 |
| CLOSED | 54 |
| ALLOWED | 19 |
| WITHDRAWN DISMISSED | 19 |
| DISMISSED AS INFRUCTUOUS | 16 |
| ORDERED | 10 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- D. PONNUSAMY v. THE COMMISSIONER — Madras High Court (2021-08-19)
- K.R. RAJA v. THE STATE OF TAMILNADU — Madras High Court (2021-08-19)
- THE CHIEF SECRETARY v. D.KURALARASAN — Madras High Court (2021-08-19)
- MASILAMANI v. THE CHIEF SECRETARY — Madras High Court (2021-08-19)
- V. RAMESH v. THE VICE CHANCELLOR, — Madras High Court (2021-08-19)
- K.K.RAMESH v. THE UNION OF INDIA — Madras High Court (2021-08-17)
- S.Muthukumar v. The Union of India — Madras High Court (2021-08-17)
- P.SARAVANAN v. UNION OF INDIA REP. BY SEC., — Madras High Court (2021-08-17)
- RAMANATHAPURAM DISTRICT v. THE STATE OF TAMIL NADU — Madras High Court (2021-08-17)
- K. PUSHPAVANAM v. THE UNION OF INDIA — Madras High Court (2021-08-17)