LexN. KIRUBAKARAN, ABDUL QUDDHOSE
307 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 307 |
Disposal nature
| ORDERED | 105 |
| DISMISSED | 65 |
| DISPOSED OF | 41 |
| PARTLY ALLOWED | 31 |
| ALLOWED | 28 |
| DISMISSED AS WITHDRAWAL | 10 |
| WITHDRAWN DISMISSED | 8 |
| CLOSED | 6 |
Recent judgments
- PRIYA @JENNIFER v. H.RAJESH — Madras High Court (2021-08-18)
- SETTU v. RESHMA SULTHANA — Madras High Court (2021-03-30)
- Krishnaveni v. J Kumaragurubaran IAS — Madras High Court (2021-01-11)
- K.PUGAZHENTHI v. ADMINISTRATOR GENERAL OF TAMILNADU — Madras High Court (2020-05-27)
- K.PUGAZHENTHI v. J.DEEPAK — Madras High Court (2020-05-27)
- MANIKANDAN v. P. PALANI — Madras High Court (2020-03-12)
- M.BHAGAM v. R.NANDAGOPAL — Madras High Court (2020-02-25)
- A.R.DAMODARA MUDALIAR AND SONS v. K.V.SUBBA RAO — Madras High Court (2020-02-25)
- BHARAT PETROLEUM CORPORATION LTD., v. K.V.SUBBA RAO, — Madras High Court (2020-02-25)
- THE TAMIL NADU HOUSING v. V.C.GOVINDASAMY CHETTIYAR — Madras High Court (2020-02-04)