LexN. KIRUBAKARAN
5,162 recorded High Court judgment(s) · 2006–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 5162 |
Disposal nature
| DISPOSED OF | 1734 |
| DISMISSED | 1019 |
| ORDERED | 649 |
| WITHDRAWN DISMISSED | 622 |
| ALLOWED | 408 |
| CLOSED | 270 |
| PARTLY ALLOWED | 148 |
| DISMISSED AS INFRUCTUOUS | 123 |
Recent judgments
- SARASWATHI v. PACIFICA CHENNAI PROJECT — Madras High Court (2021-08-19)
- SIVAPRIYA v. DR.KAMALAKANNAN — Madras High Court (2021-08-19)
- C.SIVAGNANAM v. BHARATHIDASAN UNIVERSITY REP — Madras High Court (2021-08-19)
- The Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2021-08-19)
- R. SARAYU GAYATHRI v. A. VIJAY — Madras High Court (2021-08-19)
- Administrator General and Official Trustee of Tamil Nadu v. Nil — Madras High Court (2021-08-19)
- LAKSHMANAN v. THE INSPECTOR OF POLICE — Madras High Court (2021-08-19)
- Dr.K.Ramachandran v. Tamil Nadu Medical Council — Madras High Court (2021-08-12)
- R.Sarojini v. The Assistant Director of — Madras High Court (2021-08-12)
- R.C.Mahendran (DECEASED), v. THE PRINCIPAL SECRETARY TO — Madras High Court (2021-08-12)