N. KANNADASAN, P.D.DINAKARAN

20 recorded High Court judgment(s) · 2004–2004

Courts

Disposal nature

Recent judgments

• K.S.GANAPATHYA PILLAI, v. 1.THE DEPUTY COMMISSIONER, — Madras High Court (2004-11-01)
• MRS.V.CHANDRAKANTH. v. 1.STATE OF TAMILNADU, — Madras High Court (2004-11-01)
• MRS.S. RAJALSKHMI v. THE OFFICIAL LIQUIATOR — Madras High Court (2004-07-26)
• MERIT SCADA AUTOMATION PCT LTD v. SANMAR INDUSTRIAL SYSTEMS LTD. — Madras High Court (2004-07-26)
• OSA/29/1999 of Vs — Madras High Court (2004-07-26)
• OSA/140/1999 of Vs — Madras High Court (2004-07-22)
• THE SUPERINTENDING ENGINEER v. D.G.DEIVASIGAMANI — Madras High Court (2004-07-08)
• OSA/7/1999 of Vs — Madras High Court (2004-06-25)
• M. VEERAPPAN v. 1. THE SECRETARY TO GOVERNMENT — Madras High Court (2004-06-24)
• GANESAN v. 1. THE SECRETARY TO GOVERNMENT — Madras High Court (2004-06-24)