N.K.SUDHINDRARAO,SHIVASHANKAR AMARANNAVAR

47 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• DR. UMESH S.R. S/O SIDDARMALOO AND ANR v. DR. SUNIL KUMAR BIRADAR S/O KALYANAPPA BIRADAR AND ORS — Karnataka High Court (2021-07-27)
• THE REGISTRAR OF CO-OPERATIVE AND ANR v. SRI KALEEL AHMED S/O MOHD ABDUL RAZAK — Karnataka High Court (2021-02-11)
• SRI NAGAPPA D WADDAR v. THE JOINT COMMISSIONER OF — Karnataka High Court (2021-02-11)
• DEVINDRA S/O BALAVANT AND ANR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2021-02-11)
• CHANDRAKANTH S/O LATE LALAPPA v. UMA SHANKER — Karnataka High Court (2021-02-10)
• MADIVALAYYA HIREMATH v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2021-02-10)
• GOUSE PAK @ GOUS S/O DAULSAB@DAULAJI v. SONDUSAB AND ANR — Karnataka High Court (2021-02-10)
• KASTURIBAI W/O VIRUPAKSHAPPA HALVE v. V V JYOTHSNA IAS — Karnataka High Court (2021-02-10)
• M/S S.V.ENGINEERING CONSTRUCTIONS v. THE EXECUTIVE ENGINEER — Karnataka High Court (2021-02-10)
• SRI ANAND @ DILIP S/O VAIJANATH PATIL v. THE STATE OF KARNATAKA — Karnataka High Court (2021-02-10)