LexN.K.SUDHINDRARAO,RATHNAKALA
106 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 106 |
Disposal nature
| DISMISSED | 77 |
| Dismissed for Non-Prosecution | 9 |
| DROPPED | 4 |
| ALLOWED | 3 |
| REJECTED | 3 |
| Partly Allowed | 3 |
| IA/Memo/VK/OP in disposal | 2 |
| DISPOSED | 2 |
Recent judgments
- THE GENERAL MANAGER v. THE DISTRICT CENTRAL AND ORS — Karnataka High Court (2018-01-18)
- MOHAMED NAJEEB HUSSAIN v. THE STATE THROUGH — Karnataka High Court (2017-12-08)
- JABBAR NIHAL WATI ALTAF v. MR.V.PONNURAJ, IAS AND ORS — Karnataka High Court (2017-12-07)
- SAMRATHMAL v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)
- SAMBHAJI v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)
- BASAVRAJ @ BASAPPA v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)
- SRI.BASIR v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)
- ANAND v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)
- RAMESH S/O BHAURAO KHARANDE v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)
- MOHAMMED SHAFEEQ v. MR.V.PONNURAJ AND ORS — Karnataka High Court (2017-12-07)