N.K.SUDHINDRARAO,K.N.PHANEENDRA

72 recorded High Court judgment(s) · 2017–2018

Courts

Karnataka High Court

DISMISSED	32
DISPOSED	11
Partly Allowed	9
DROPPED	6
ALLOWED	6
Abated	3
IA/Memo/VK/OP in disposal	2
Dismissed for Non-Prosecution	2

ABDUL RAUF S/O ABDUL REHMAN v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2018-08-28)
CORPORATION OF CITY OF GULBARGA v. KARNATAKA URBAN WATER SUPPLY AND ANR — Karnataka High Court (2018-01-08)
KARNATAKA URBAN WATER SUPPLY v. SRI R.V. PATIL AND ANR — Karnataka High Court (2018-01-08)
1ST ADDITIONAL SESSIONS JUDGE, VIJAYAPURA v. DEVENDRA S/O SHARANAPPAGOUDA HALIMANI — Karnataka High Court (2017-11-02)
DEVENDRA S/O.SHARANAPPAGOUDA HALAMANI v. THE STATE OF KARNATAKA — Karnataka High Court (2017-11-02)
RAMANLAL v. STATE OF KARNATAKA AND ORS — Karnataka High Court (2017-10-17)
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED v. REKHA W/O MALLIKARJUN @ MALLIKARJUNAIAH MATH AND ORS — Karnataka High Court (2017-10-12)
REKHA W/O MALLIKARJUN AND ORS v. S. PRADEEPKUMAR AND ANR — Karnataka High Court (2017-10-12)
SMT. DEVAMMA v. SRI. SHIVAPRAKASH — Karnataka High Court (2017-10-12)
MOHAMMED RUKNUDDIN v. K PRABHUDEV, KAS — Karnataka High Court (2017-10-11)