LexN.K.SUDHINDRARAO
5,431 recorded High Court judgment(s) · 2013–2021
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 5431 |
Disposal nature
| DISMISSED | 1524 |
| REJECTED | 1096 |
| ALLOWED | 1007 |
| Partly Allowed | 775 |
| Dismissed for Non-Prosecution | 412 |
| DISPOSED | 293 |
| ALLOWED AND REMANDED | 170 |
| Abated | 99 |
Recent judgments
- SRI. N. GIRISH v. SMT. NIRMALA NAGARAJ — Karnataka High Court (2021-12-02)
- SRI VINOD KUMAR v. RADHABAI — Karnataka High Court (2021-12-02)
- SMT M R LAKSHMI v. SMT NAGAMMA — Karnataka High Court (2021-11-30)
- SRI K P SUBRAMANYAM v. SMT B. GOWRAMMA — Karnataka High Court (2021-11-30)
- SRI N R TERADAL v. SMT B P PRATHIMA DEVI — Karnataka High Court (2021-11-29)
- P K K DAS S/O LATE P KUPPURAJ v. BHOOPATHI AMMAL WIDOW OF LATE P THANGAVELU — Karnataka High Court (2021-11-29)
- K K SHAHINA v. STATE BY — Karnataka High Court (2021-11-26)
- K K SHAHINA v. STATE BY — Karnataka High Court (2021-11-26)
- SRI RANGAPPA v. SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2021-11-25)
- SRI SIDDARAMAIAH S/O LATE MUNICHIKKAIAH v. SRI MANJU S/O LATE MUNIYAPPA — Karnataka High Court (2021-11-24)