N.K.PATIL,V.SURI APPA RAO

307 recorded High Court judgment(s) · 2011–2013

Courts

Disposal nature

Recent judgments

• K M HALAPPA v. SOMESHEKARA — Karnataka High Court (2013-03-01)
• H C NARAYANASWAMY v. THE MANAGING DIRECTOR — Karnataka High Court (2013-03-01)
• SMT V SUDHARANI v. SRI AMSARPASHA — Karnataka High Court (2013-03-01)
• SMT VIJAYALAKSHMI G KULKARNI @ KALAVATHI v. MANAGING DIRECTOR B M T C DIVISION — Karnataka High Court (2013-03-01)
• SRI PRADEEP KUMAR H C v. THE STATE OF KARNATAKA — Karnataka High Court (2013-03-01)
• KARNATAKA STATE CONSTRUCTION CORPORATION LTD., v. SRI J CHENGAMA NAIDU — Karnataka High Court (2013-03-01)
• SMT GEETHA GHORAWAT v. M/S ORIENTAL INSURANCE CO LTD — Karnataka High Court (2013-03-01)
• SRI BALAJHA v. THE MANAGING DIRECTOR — Karnataka High Court (2013-03-01)
• K S GAYATHRI v. SUJATHA — Karnataka High Court (2013-03-01)
• ROHITH R SIRSAT v. SRI. K.V SHIVA KUMAR — Karnataka High Court (2013-02-28)