N.K.PATIL,RATHNAKALA

1,774 recorded High Court judgment(s) · 2014–2016

Courts

Karnataka High Court

1774

Partly Allowed	505
DISMISSED	478
DISPOSED	291
ALLOWED AND REMANDED	202
ALLOWED	151
Dismissed for Non-Prosecution	87
DROPPED	37
IA/Memo/VK/OP in disposal	14

NAVEEN KUMAR M.N. v. SMT. B.R. VEENA — Karnataka High Court (2016-04-29)
SRI GOPALA KHARVI v. RAMESH H M — Karnataka High Court (2016-04-28)
THE NATIONAL INSURANCE CO LTD., v. SRI VENUGOPAL — Karnataka High Court (2016-04-28)
SRI D.K SIDDAPPA v. N.P VENKATESHALU — Karnataka High Court (2016-04-28)
KARNATAKA STATE FINANCIAL CORPORATION v. M/S. KANGONDHI FOOD PRODUCTS (P) LTD — Karnataka High Court (2016-04-28)
SRI SURESH KUMAR v. M/S VRL LOGISTICS PVT LTD — Karnataka High Court (2016-04-28)
SHRI. VENUGOPAL v. PRASHANTH KUMAR (29 YEARS) — Karnataka High Court (2016-04-28)
THE NEW INDIA ASSURANCE CO LTD., v. VENKATESH — Karnataka High Court (2016-04-28)
SMT SNEHA @ SUBHA v. SRI C RAGOTHAM RAO — Karnataka High Court (2016-04-27)
SRI SANNAPUTTAIAH v. M/S ROYAL SUNDARAM — Karnataka High Court (2016-04-27)