N.K.PATIL,PRADEEP D.WAINGANKAR

665 recorded High Court judgment(s) · 2014–2016

Courts

Karnataka High Court

665

Partly Allowed	306
DISMISSED	180
ALLOWED AND REMANDED	57
ALLOWED	50
DISPOSED	47
Dismissed for Non-Prosecution	17
DROPPED	5
Abated	2

ANISH IVAN SEQUEIRA v. V J SEBASTINAN — Karnataka High Court (2016-03-11)
MASTER GOUTHAM BHARATH v. B M REKHA — Karnataka High Court (2016-03-11)
ECI ENGINEERING & CONSTRUCTION COMPANY LTD v. MANGALORE REFINERY & PETROCHEMICALS LTD — Karnataka High Court (2016-02-16)
MANGALORE REFINERY AND PETROCHEMICALS LTD., v. ECI ENGINEERING AND CONSTRUCTION COMPANY — Karnataka High Court (2016-02-16)
THE DIVISIONAL MANAGER v. SRI.RAJESH SELVARAJU — Karnataka High Court (2016-02-16)
SREEDHARA @ SIDDARAMAIAH v. M.B. JAGADEESHAPPA — Karnataka High Court (2016-01-19)
SRI B SRIKANTA MURTHY v. THE DIRECTOR OF PUBLIC — Karnataka High Court (2016-01-19)
SMT. SOWBHAGYAMMA @ BHAGYAMMA v. M/S BAJAJ ALLIANZ GENERAL INS. CO. LTD., — Karnataka High Court (2016-01-19)
B.V. BARADWAJ v. SMT. R. ARCHANA — Karnataka High Court (2016-01-19)
M/S POWER GRID CORPORATION OF INDIA LIMITED v. SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2015-12-18)