N.K.PATIL

2,073 recorded High Court judgment(s) · 2008–2016

Courts

Karnataka High Court

2073

DISMISSED	917
Partly Allowed	473
DISPOSED	292
ALLOWED	265
Dismissed for Non-Prosecution	74
ALLOWED AND REMANDED	40
Abated	6
Remanded	3

R. SHIVAKUMAR v. M/S. IFFCO TOKIO GENERAL INSU.CO.LTD — Karnataka High Court (2016-04-01)
ALLWYN VEGAS v. NAGARAJ H.P — Karnataka High Court (2016-04-01)
SRI SHIVARUDRA N v. SUNDARAMMA — Karnataka High Court (2016-04-01)
SRI K SATHYANARAYANA v. THE REGIONAL MANAGER — Karnataka High Court (2016-03-11)
SRI GANGADHAR S/O MARESHAMAPPA v. TATA AIG GENERAL INSURANCE COMPANY LIMITED — Karnataka High Court (2016-03-11)
JAYARAM S/O DASAPPA v. THE MANAGER — Karnataka High Court (2016-03-11)
P SUDHAKAR S/O P K PADMANABA SHARMA v. DAKSHAYANI — Karnataka High Court (2016-03-11)
MOHASEENA PARVEEN v. KIFAYATH ULLA — Karnataka High Court (2016-03-11)
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION v. SRI. CHANNARAYAPPA — Karnataka High Court (2016-01-08)
SRI BHOJAPPA v. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD — Karnataka High Court (2016-01-08)