LexN.K.PATIL,C.R.KUMARASWAMY
378 recorded High Court judgment(s) · 2011–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 378 |
Disposal nature
| DROPPED | 103 |
| DISMISSED | 86 |
| Partly Allowed | 74 |
| ALLOWED | 64 |
| DISPOSED | 22 |
| ALLOWED AND REMANDED | 13 |
| Dismissed for Non-Prosecution | 12 |
| IA/Memo/VK/OP in disposal | 4 |
Recent judgments
- JAGANNATH S/O KASHAPPA v. THE CHIEF OFFICER — Karnataka High Court (2015-07-23)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- M/S NATIONAL RURAL AND URBAN v. THE MANAGING DIRECTOR ORS — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)
- THE DEFENCE ESTATE OFFICER, v. SPECIAL LAND ACQUISITION OFFICER, — Karnataka High Court (2015-07-16)