N.K.PATIL,B.V.PINTO

288 recorded High Court judgment(s) · 2012–2012

Courts

Karnataka High Court

288

DISMISSED	103
Partly Allowed	62
ALLOWED	60
DISPOSED	37
ALLOWED AND REMANDED	12
Dismissed for Non-Prosecution	10
DROPPED	3
Transferred to principal bench	1

AMMOJI @ ANNAPURNA KALLAPPA KALGOUDAR, v. KALLAPPA SHANTAPPA KALGOUDAR, — Karnataka High Court (2012-10-05)
THE SPECIAL LAND ACQUISITION OFFICER v. HONNAPPA SUBBAYYA NAYAK — Karnataka High Court (2012-10-05)
RAJA K. @ K. NAGARAJA v. B. BHEEMAREDDY S/O THIMMAREDDY — Karnataka High Court (2012-10-05)
SHAKIRA W/O LATE K JAMEER v. SHASHAVALI S/O K KASIM SHAB — Karnataka High Court (2012-10-05)
STATE OF KARNATAKA REP BY ITS SECRETARY, DEPT OF v. VIJAYALAXMI W/O.KALLAPPA HOSMANI AGE 61 YEARS, — Karnataka High Court (2012-10-04)
THE STATE OF KARNATAKA BY ITS SECRETARY, v. DATTATRAYA S/O TIMMAIAH HEGDE, — Karnataka High Court (2012-10-04)
SURESH LAXMAN MEDAR v. THE CIRCLE POLICE INSPECTOR — Karnataka High Court (2012-10-04)
THE STATE OF KARNATAKA BY ITS SECRETARY v. RAJENDRA S/O NINGAPPA NADAGOUDAR — Karnataka High Court (2012-10-04)
THE STATE OF KARNATAKA v. SRI.ASHFAQ HUSAIN N.TALIKOTI — Karnataka High Court (2012-10-04)
YALLAVVA v. THE SPL. LAND ACQUISITION OFFICER — Karnataka High Court (2012-10-03)