N.K.PATIL,B.SREENIVASE GOWDA

856 recorded High Court judgment(s) · 2010–2016

Courts

Karnataka High Court

856

Partly Allowed	288
DISMISSED	288
DISPOSED	88
Dismissed for Non-Prosecution	81
ALLOWED AND REMANDED	55
ALLOWED	42
DROPPED	6
IA/Memo/VK/OP in disposal	5

M/S ORIENTAL INSURANCE CO LTD., v. SMT DRAKSHAYANI@ DRAKSHYANI REDDY — Karnataka High Court (2016-01-08)
SMT.SHAKUNTHALA v. STATE OF KARNATAKA — Karnataka High Court (2015-10-16)
THE REGIONAL PROVIDENT FUND COMMISSOINER v. BANK OF INDIA — Karnataka High Court (2015-10-16)
REGIONAL MANAGER v. SMT BHADRAMMA @ M S BHADRAMBIKA — Karnataka High Court (2015-07-10)
THE HOUSING COMMISSIONER KARNATAKA HOUSING BOARD v. THE STATE OF KARNATAKA — Karnataka High Court (2015-06-12)
THE ORIENTAL INSURANCE CO.LTD v. SRI H.G. GOVINDAPPA — Karnataka High Court (2015-04-17)
SMT.MAYA SHETTY v. THE STATE OF KARNATAKA — Karnataka High Court (2015-03-27)
UNITED INDIA INSURANCE CO LTD v. SMT MANGALA — Karnataka High Court (2015-03-27)
THE NEW INDIA ASSURANCE CO LTD v. MR RAGAVENDRA — Karnataka High Court (2015-01-09)
THANGAMANI v. THE MANAGING DIRECTOR — Karnataka High Court (2014-09-25)