N.K.PATIL,B.S.INDRAKALA

517 recorded High Court judgment(s) · 2012–2013

Courts

Karnataka High Court

517

Partly Allowed	246
DISMISSED	134
ALLOWED	57
DISPOSED	42
ALLOWED AND REMANDED	23
Dismissed for Non-Prosecution	11
DROPPED	2
Modification	1

NATIONAL INSURANCE CO LTD v. SRI MANISH PANDEY — Karnataka High Court (2013-11-08)
SRI R RAMAKRISHNA v. M/S THE ORIENTAL INSURANCE CO LTD — Karnataka High Court (2013-10-23)
NATIONAL INSURANCE COMPANY LTD v. K SUJATHA — Karnataka High Court (2013-10-23)
SRI. B. VASANTHA RAMA SHETTY v. STATE OF KARNATAKA — Karnataka High Court (2013-10-23)
SRI DEVARAJA S/O DEVAIAH v. THE THASILDAR — Karnataka High Court (2013-10-23)
SMT SHAMALA W/O LATE M K RAVI v. SMT NARMATHA W/O S CHANDRA PRAKASH — Karnataka High Court (2013-10-23)
SRI SAMPANGIRAMA SWAMY v. M/S THE ORIENTAL INSURANCE CO LTD — Karnataka High Court (2013-10-23)
LAKSHMAMMA W/O LATE A RAMAIAH v. THE LAND TRIBUNAL — Karnataka High Court (2013-10-23)
SRI M MADE GOWDA v. GENERAL MANAGER AND MANAGING DIRECTOR — Karnataka High Court (2013-10-23)
SRI R KODANDARAMA v. M/S THE ORIENTAL INSURANCE CO LTD — Karnataka High Court (2013-10-23)