N.K.PATIL,B.MANOHAR

202 recorded High Court judgment(s) · 2012–2013

Courts

Karnataka High Court

202

DISMISSED	54
Partly Allowed	50
ALLOWED	49
DISPOSED	39
ALLOWED AND REMANDED	6
Dismissed for Non-Prosecution	3
REJECTED	1

CENTRAL COUNCIL OF INDIA MEDICINE v. GOVERNMENT OF INDIA — Karnataka High Court (2013-06-28)
SRI RAMESH S/O NANDEPPA BIRADAR v. SMT SULOCHANA W/O RAMESH BIRADAR — Karnataka High Court (2013-06-28)
JUBEDABEGUM W/O. RAJESAB MULLA v. THE UNION OF INDIA — Karnataka High Court (2013-06-28)
P.K.NAYAK v. P.K.PAI — Karnataka High Court (2013-06-28)
SAVITA W/O. MARUTI KORACHER v. JAILANI ABDULSAMAD MALI — Karnataka High Court (2013-06-28)
SUSHILAMMA W/O. MURIGEPPA TIPPA v. IRAPPA S/O. GURUBASAPPA SAJJANAR — Karnataka High Court (2013-06-28)
RUDRAGOUDA S/O BAILAPPA PUTTATAMMANNAVAR, v. SRIKANT R MYSORE, — Karnataka High Court (2013-06-28)
M/S C M METGUD v. THE AGRICULTURE PRODUCE MARKET — Karnataka High Court (2013-06-27)
YALLAPPA S/O REVAPPA KURUBAR v. KUTABUDDINA BABUSAB TALIKOTI — Karnataka High Court (2013-06-27)
LAXMAVVA S/O. DURGAPPA MYAKKAR v. DEPUTY DIRECTOR — Karnataka High Court (2013-06-27)