LexN.K.PATIL,A.N.VENUGOPALA GOWDA
24 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 24 |
Disposal nature
| Dismissed for Non-Prosecution | 14 |
| DISMISSED | 5 |
| DISPOSED | 2 |
| DROPPED | 2 |
| Partly Allowed | 1 |
Recent judgments
- CHANDRASHEKAR KONNUR v. MAHADEV TANAPPAGOL — Karnataka High Court (2011-02-25)
- KANNI SANNA HULUGAVVA v. KANNI SAVITA — Karnataka High Court (2011-02-24)
- BASAPPA NIJALINGAPPA BIRADAR v. THE SPECIAL LAND ACQUISITION OFFICER — Karnataka High Court (2011-02-23)
- THE SPECIAL LAND ACQUISITION OFFICER v. SANGAPPA — Karnataka High Court (2011-02-23)
- SMT. NEELABAI W/O HANMANT SHAREKHANE v. THE DEPUTY COMMISSIONER, — Karnataka High Court (2011-02-22)
- MADHAVAGOUDA S/O.LATE BHARMAGOUDA PATIL v. CHANDRABAI W/O.BHARMAGOUDA — Karnataka High Court (2011-02-18)
- HEMAPPA ADIVEPPANAVAR S/O UCHHANGAMA, v. THE DIRECTOR, — Karnataka High Court (2011-02-18)
- SMT SAHIRABANU v. THE REGIONAL SALES OFFICER — Karnataka High Court (2011-02-18)
- NEELAKANTHA @ KANTHEPPA v. MALLAPPA BASAPPA BENNI — Karnataka High Court (2011-02-15)
- G ALUVELU W/O LATE VENKATESH @H VENKATESH v. HANUMANTHAPPA KALASAD S/O SURYAPPA KALSAD — Karnataka High Court (2011-02-15)