N K JAIN - R

94 recorded High Court judgment(s) · 2006–2011

Courts

Disposal nature

Recent judgments

• BAJRANG LAL AND OTHERS v. THAKURJI GANESH JI MAHARAJ — Rajasthan High Court (2011-05-19)
• STATE v. M/S NAGPAL CONSTRUCTION COMPAN — Rajasthan High Court (2009-03-23)
• NATHU LAL v. DINESH KUMAR and ORS — Rajasthan High Court (2008-12-12)
• SMT SUNDER KANWAR and ORS v. LAL SINGH and ORS — Rajasthan High Court (2008-12-02)
• RAMSWAROOP AND ORS v. GULAM MOHAMMED KHAN AND ORS — Rajasthan High Court (2008-12-01)
• SHANKAR LAL and ORS v. MASTAN and ORS — Rajasthan High Court (2008-12-01)
• BHANWAR KHAN AND ORS v. SHRI BABU KHAN @ NAZIR AND ORS — Rajasthan High Court (2008-11-27)
• UDAMI v. MURARI and ORS — Rajasthan High Court (2008-11-26)
• NIRMALA and ANR v. RAMESHWAR LAL and ORS — Rajasthan High Court (2008-11-25)
• UP R S T C v. GAMBHIR SINGH — Rajasthan High Court (2008-11-25)