N.K. JAIN

396 recorded High Court judgment(s) · 2004–2013

Courts

Disposal nature

Recent judgments

• C.I.T.UDAIPUR v. M/S GREEN MARBLE HOUSE — Rajasthan High Court (2013-02-20)
• SUKHDEV SINGH v. STATE — Rajasthan High Court (2011-06-26)
• SMT.MEENA DEVI v. STATE — Rajasthan High Court (2011-06-21)
• HARI RAM @ NANA and ANR. v. STATE — Rajasthan High Court (2011-06-21)
• POKAR RAM and ORS. v. STATE — Rajasthan High Court (2011-06-21)
• KAILASH KEER and ORS. v. STATE — Rajasthan High Court (2011-06-21)
• SHANKER RAM NAYAK v. STATE — Rajasthan High Court (2011-06-21)
• PAPPU LAL v. STATE — Rajasthan High Court (2011-06-21)
• VIKAS SHARMA and ANR. v. STATE — Rajasthan High Court (2011-06-21)
• BAL RAJ and ANR. v. STATE — Rajasthan High Court (2011-06-20)