N.K.BALAKRISHNAN, R.BASANT

130 recorded High Court judgment(s) · 2010–2011

Courts

Disposal nature

Recent judgments

• THE ORIENTAL INSURANCE COMPANY LTD. v. SABU @ THOMAS CHACKO — Kerala High Court (2011-09-05)
• K.K.KHSFRT v. C.I.BEERAN — Kerala High Court (2011-09-05)
• GOKULAN v. SUNIL KUMAR AND OTHERS — Kerala High Court (2011-09-05)
• KUNJARIA THOMAS @ KUNJACHAN v. BIJUMON P.K. AND OTHERS — Kerala High Court (2011-09-05)
• SIJI v. NATIONAL INSURANCE CO.LTD. — Kerala High Court (2011-07-29)
• JIJESH M v. SAINABA AND OTHERS — Kerala High Court (2011-07-29)
• UNITED INDIA INSURANCE CO. LTD. v. MOHANAN AND OTHERS — Kerala High Court (2011-07-29)
• K.M.MAKKAR v. DORAISWAMY — Kerala High Court (2011-07-29)
• SHERIFF v. DORAISWAMY — Kerala High Court (2011-07-29)
• MR.JOSE v. JOLLY — Kerala High Court (2011-07-29)