LexN.K.BALAKRISHNAN, PIUS C.KURIAKOSE
939 recorded High Court judgment(s) · 2009–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 939 |
Disposal nature
| DISMISSED | 377 |
| ALLOWED | 295 |
| DISPOSED OF | 106 |
| REMANDED | 104 |
| CLOSED | 23 |
| PARTLY ALLOWED | 14 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED AS NOT PRESSED | 4 |
Recent judgments
- THE CHIEF MANAGER, POWER GRID CORPORATION OF INDIA LTD. v. ELDO KURIAN — Kerala High Court (2013-03-22)
- STATE OF KERALA v. THOMAS — Kerala High Court (2013-03-08)
- MADAN MATHEW v. DIVYA JOHN AND ANOTHER — Kerala High Court (2013-03-08)
- MANAGER, T.K.,MADHAVAN MEMORIAL U.P.SCH v. STATE OF KERALA — Kerala High Court (2012-11-29)
- LEELA v. STATE OF KERALA — Kerala High Court (2012-11-29)
- M.P.JACOB v. GENERAL TRADERS — Kerala High Court (2012-11-29)
- STATE OF KERALA v. V.K.RAJENDRAN — Kerala High Court (2012-11-29)
- CHERIYANB THOMAS THARAKAN@ BOBY v. BINU VARGHESE — Kerala High Court (2012-10-31)
- K.RADHAMONY v. THE SECRETARY — Kerala High Court (2012-10-31)
- SANTHA v. SIVADASAN — Kerala High Court (2012-10-31)