LexN.K.BALAKRISHNAN
6,899 recorded High Court judgment(s) · 2008–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 6899 |
Disposal nature
| ALLOWED | 2720 |
| DISPOSED OF | 1749 |
| DISMISSED | 1629 |
| CLOSED | 249 |
| DISMISSED AS WITHDRAWN | 127 |
| REMANDED | 100 |
| DISMISSED AS NOT PRESSED | 98 |
| PARTLY ALLOWED | 74 |
Recent judgments
- RAJAGOPALAN UNNI v. STATE OF KERALA — Kerala High Court (2014-06-05)
- THANKAMMA v. STATE OF KERALA — Kerala High Court (2014-06-05)
- PRAJEESH v. STATE OF KERALA — Kerala High Court (2014-06-05)
- SHAFEEK v. STATE OF KERALA — Kerala High Court (2014-06-05)
- SALEEM KHAN v. THE STATE OF KERALA — Kerala High Court (2014-06-05)
- HARISH v. THE STATE OF KERALA — Kerala High Court (2014-06-05)
- BIJUKUMAR v. STATE OF KERALA — Kerala High Court (2014-06-05)
- SIBIN v. STATE OF KERALA — Kerala High Court (2014-06-05)
- VARGHESE v. STATE OF KERALA — Kerala High Court (2014-06-05)
- MUHAMMED ALI P.C v. STATE OF KERALA — Kerala High Court (2014-06-05)