LexN. J. JAMADAR
7,105 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 7105 |
Disposal nature
| Disposed Off | 4026 |
| DISPOSED OFF | 1144 |
| Allowed | 542 |
| Dismissed | 279 |
| OTHERS DISPOSED OFF | 158 |
| Allowed To be withdrawn | 127 |
| Rejected | 124 |
| (unspecified) | 97 |
Recent judgments
- SHRENIK JHAVERI v. THE CUSTODIAN AND ORS — Bombay High Court (2026-05-08)
- SHRENIK JHAVERI v. THE CUSTODIAN AND ORS. — Bombay High Court (2026-05-08)
- Central Bureau Of Investigation. v. M. K. Ashok Kumar and Others. — Bombay High Court (2026-04-24)
- UTTAM DUTTA v. THE CUSTODIAN AND ORS — Bombay High Court (2026-04-10)
- Uttam Dutta v. The custodian and Ors. — Bombay High Court (2026-04-10)
- S. Mohan v. Central Bureau Of Investigation — Bombay High Court (2026-04-10)
- DHYAN INVESTMENTS AND TRADING COMPANY LIMITED v. CENTRAL BUREAU OF INVESTIGATION — Bombay High Court (2026-03-27)
- RAJ KUMARI JAIN v. THE CUSTODIAN AND ORS. — Bombay High Court (2026-03-27)
- THE CUSTODIAN v. Sale of Flat No. 202 at Vandana Co-operative Housing Society Ltd. Juhu Church Road — Bombay High Court (2026-03-06)
- THE CUSTODIAN v. REGARDING ASSSETS AND LIABILITIES POSITION OF NOTIFIED PARTY JAIDEEP J. PATHAK — Bombay High Court (2026-02-20)