LexN. J. JAMADAR
37 recorded High Court judgment(s) · 2017–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 37 |
Disposal nature
| Disposed Off | 27 |
| Dismissed | 4 |
| Rejected | 3 |
| (unspecified) | 1 |
| By Transfer | 1 |
| DISPOSED OFF | 1 |
Recent judgments
- NANDU VISHNU PAWAR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-07)
- SULEKH ANEES DON v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-07)
- NANDU VISHNU PAWAR v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2019-08-07)
- HAJI MAHIBOOB DAUDSAB SHAIKH v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-08-06)
- HAJI MAHIBOOB DAUDSAB SHAIKH v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2019-08-06)
- MR. JAGANNATH PANDURANG KHARGE v. THE STATE OF MAHARASHTRA THROUGH SCHOOL EDUCATION AND SPORTS AND YOUTH WELFARE DEPT. AND ORS — Bombay High Court (2019-08-01)
- MR. LAXMIKANT C. GAIKWAD v. THE STATE OF MAHARASHTRA THROUGH GOVT. PLEADER AND ORS. — Bombay High Court (2019-07-31)
- MR. LAXMIKANT C. GAIKWAD v. THE STATE OF MAHARASHTRA THROUGH GOVT. PLEADER AND ORS. — Bombay High Court (2019-07-31)
- SHRI SANJAY BABURAO SURALAKE v. UNION OF INDIA AND ORS. — Bombay High Court (2019-07-31)
- SHRI DIGAMBAR GANPATI PATIL v. THE STATE OF MAHARASHTRA, THRU. THE PRINCIPAL SECRETARY AND ORS — Bombay High Court (2019-07-02)