N.G.NANDI, . R. VORA

167 recorded High Court judgment(s) · 2002–2002

Courts

Gujarat High Court

167

38-RULE ABSOLUTE/ALLOWED @ FH	144
26-DISMISSED @ ADM.STAGE	9
35-ANY OTHER MODE @ ADM.STAGE	6
46-ANY OTHER MODE @ FH	4
27-WITHDRAWN @ ADM.STAGE	2
44-PARTLY ALLOWED @ FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1

FATMABIBI D/O ABBASBHAI RAHEMUBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
KALABHAI GOPALBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
PARSHOTTAMBHAI LAKHABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
AMBABEN WD/O KABHAIBHAI KISHORBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
CHRISTI CHATURBHAI VALABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
MAGANBHAI SHANABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
DANIBEN WD/O MITHABHAI MORARBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
MITHABHAI MATHURBHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
KOHYABHAI VALABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)
MAHEMUDKHA ISAMKHA v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2002-05-09)