LexN.G.NANDI, . M.C.PATEL
21 recorded High Court judgment(s) · 2003–2003
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 21 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 12 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 9 |
Recent judgments
- KANAKSINH IRAMSINH SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2003-11-10)
- UDESINH TERABHAI KOLI PATEL v. STATE OF GUJARAT — Gujarat High Court (2003-11-03)
- MANILAL BHANABHAI PATELIA v. STATE OF GUJARAT — Gujarat High Court (2003-11-03)
- SANTOSHKUMAR RAUT v. STATE OF GUJARAT — Gujarat High Court (2003-10-10)
- RAMANBHAI DALABHAI MACHHI v. STATE OF GUJARAT — Gujarat High Court (2003-10-08)
- STATE OF GUJARAT v. RAJESH @ RAJU @RAJA SHAKHARAM DIGE — Gujarat High Court (2003-10-01)
- ABDUL RAHMAN ABDUL MAJID DHANTIYA v. STATE OF GUJARAT — Gujarat High Court (2003-10-01)
- PURSHOTTAM LAKHABHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2003-09-30)
- THAKOR HANSAJI NEMAJI v. STATE OF GUJARAT — Gujarat High Court (2003-09-26)
- SHOHAN @ SHATTI RAMSING MARWADI v. STATE OF GUJARAT — Gujarat High Court (2003-09-23)