N.G.NANDI, . D.A.MEHTA

65 recorded High Court judgment(s) · 2003–2003

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	50
39-RULE DISCHARGED/DISMISSED @ FH	11
40-WITHDRAWN @ FH	1
46-ANY OTHER MODE @ FH	1
44-PARTLY ALLOWED @ FH	1
26-DISMISSED @ ADM.STAGE	1

OIL & NATURAL GAS CORPORATION LTD. v. VITHALBHAI PURSHOTTAMBHAI PATEL — Gujarat High Court (2003-03-21)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. DEEPAKBHAI CHHOTALAL DAVE — Gujarat High Court (2003-03-20)
MITTHIBEN DHULABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2003-03-13)
ORIENTAL INSUIRACE CO. LTD v. DOHABAI AAPABHAI MOBH — Gujarat High Court (2003-03-13)
MAHESHBHAI MAGANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2003-03-13)
ORIENTAL INSURANCE CO. LTD v. DUDHIBEN DHIRUBHAI AHIR W/O DECD. DHURUBHAI K. AHIR — Gujarat High Court (2003-03-13)
PADHIYAR @ RABARI GANESH RAJABHAI v. STATE OF GUJARAT — Gujarat High Court (2003-03-13)
HEIRS OF DECD.KALABHAI NARSINHBHAI v. SPL.LAQ OFFICER — Gujarat High Court (2003-03-11)
PATEL GOPALBHAI SHIVDAS v. SPL.LAQ OFFICER — Gujarat High Court (2003-03-11)
MOHANJI JOITAJI v. SPL.LAQ OFFICER — Gujarat High Court (2003-03-11)