N.G.NANDI

157 recorded High Court judgment(s) · 2001–2004

Courts

Gujarat High Court

157

38-RULE ABSOLUTE/ALLOWED @ FH	87
39-RULE DISCHARGED/DISMISSED @ FH	47
40-WITHDRAWN @ FH	6
35-ANY OTHER MODE @ ADM.STAGE	6
46-ANY OTHER MODE @ FH	4
42-RULE DISCHARGED @ FH	3
27-WITHDRAWN @ ADM.STAGE	3
26-DISMISSED @ ADM.STAGE	1

PANDYA PRAHLADBHAI MANILAL v. PANDYA MANGUBEN WD/O PANDYA POPATLAL MANILAL THRO'P.O.A. — Gujarat High Court (2004-03-18)
OMARAM BHAGIRATHJI VISNOI v. DISTRICT MAGISTRATE — Gujarat High Court (2004-03-04)
SANJAY HIRABHAI GONDALIA v. STATE OF GUJARAT — Gujarat High Court (2004-03-04)
SANJAY @ CHANDU VALKUBHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2004-03-04)
CHHOTUBHAI BABUBHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (2004-03-04)
SUREKHABEN ALIAS MOSAMBI W/OFRAVINDRABHAI KAUTIKBHAI PATIL v. STATE OF GUJARAT — Gujarat High Court (2004-03-04)
VANRAJSINH HIRABHAI CHAVDA v. STATE OF GUJARAT — Gujarat High Court (2004-03-04)
YUSUFBHAI @ GALJIBHAI NANJIBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2004-03-04)
MUKESHBHAI UKABHAI CHUNARA v. COMMISSIONER OF POLICE — Gujarat High Court (2004-03-04)
KETANBHAI BHANJIBHAI DABHI v. COMMISSIONER OF POLICE — Gujarat High Court (2004-03-04)