LexN.D.DESHPANDE, P.V.HARDAS
1,076 recorded High Court judgment(s) · 2008–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1076 |
Disposal nature
| Admitted/Allowed/Granted/Rule Absolute | 649 |
| Dismissed/Rule Discharged | 176 |
| Withdrawn | 141 |
| APPLICATION ALLOWED | 65 |
| Disposed off/Dismissed for default | 28 |
| (unspecified) | 4 |
| DISMISSED | 3 |
| RULE ABSOLUTE | 3 |
Recent judgments
- SANGEETA TULSIRAM AHIRE v. STATE ELECTION COMMISSIONER AND ORS — Bombay High Court (2010-08-21)
- SURYABHAN SHAMRAO KAJALE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-08-18)
- BHAGWAN SHIKSHAN PRASARAK MANDALS SHRI LBHAGWAN COLLEGE OF PHARMACY THROUGH SECRETARY v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-08-18)
- NAMDEORAO RAMRAO PAWAR AND ORS v. DEVDATTA BALKRISHNA DESHMANE AND ORS — Bombay High Court (2010-08-18)
- MURLIDHAR RAMRAO JAGTAP AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-08-18)
- RADHAKRUSHNA MOTULAL BAHETI AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2010-08-18)
- RAJESING RAMSING JADHAV v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-08-18)
- RAKHAMAJI GHANSHYAM TELANGE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-08-18)
- BABASAHEB BAJIRAO SHIRSATH v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-08-18)
- SUSHMA BHUJANGRAO WALKE AND ORS v. THE STATE OF MAHARASHTRA AND ANR — Bombay High Court (2010-08-18)