LexN.D.DESHPANDE, NARESH H. PATIL
712 recorded High Court judgment(s) · 2009–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 712 |
Disposal nature
| Disposed off/Dismissed for default | 308 |
| Dismissed/Rule Discharged | 180 |
| Withdrawn | 105 |
| Admitted/Allowed/Granted/Rule Absolute | 65 |
| Rejected at Admission stage | 37 |
| (unspecified) | 12 |
| APPLICATION ALLOWED | 2 |
| Appeal Abated | 1 |
Recent judgments
- RAMBHAU ANANDA CHANDGHODE AND ORS v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-07-09)
- SHRI HANUMAN SHIKSHAN PRASARAK MANDAL v. THE STATE OF MAH AND ANR — Bombay High Court (2010-07-09)
- SAI SHIKHAN PRASARAK MANDAL THROUGH ITS SECRETARY N.B.PATHAN v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-07-09)
- BHAGWAN RAMRAO SALGARE v. THE STATE OF MAH AND ORS — Bombay High Court (2010-07-09)
- GANESH JAYARAM ANMOD v. STATE OF MAH and ANR — Bombay High Court (2010-07-09)
- PUROSHOTTAM NARAYANRAO DESHPANDE v. THE STATE OF MAH and ORS — Bombay High Court (2010-07-09)
- SUDAM CHAGANRAO KAKDE and ORS v. THE STATE OF MAH and ORS — Bombay High Court (2010-05-07)
- MEENA NANASINGH RAJPUT v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-05-06)
- GANESH NAMDEV SITAFALE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-05-06)
- JAYSHREE LAXMAN DHAGE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2010-05-06)