LexN.D.DESHPANDE, B R GAVAI
904 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 904 |
Disposal nature
| Admitted/Allowed/Granted/Rule Absolute | 388 |
| Disposed off/Dismissed for default | 224 |
| (unspecified) | 81 |
| Withdrawn | 80 |
| Rejected at Admission stage | 66 |
| Dismissed/Rule Discharged | 65 |
Recent judgments
- YOGENDRASNG MAHADU RAJPUT AND ORS v. SAHEBRAO BAJIRAO DERE AND ORS — Bombay High Court (2009-11-18)
- VAIBHAV MOHANIRAJ JOSHI v. AJAY RANGNATH SATPUTE AND ORS — Bombay High Court (2009-11-18)
- VAIBHAV MOHANIRAJ JOSHI v. AJAY RANGNATH SATPUTE AND ORS — Bombay High Court (2009-11-18)
- YOGENDRASNG MAHADU RAJPUT AND ORS v. SAHEBRAO BAJIRAO DERE AND ORS — Bombay High Court (2009-11-18)
- VAIBHAV MOHANIRAJ JOSHI v. AJAY RANGNATH SATPUTE AND ORS — Bombay High Court (2009-11-18)
- LAXMAN NARSIMULLU ADSIRALEWAR v. VISHWANATH VITTHALRAO PAWAR AND ORS — Bombay High Court (2009-11-18)
- MAHATMA GANDHI MISSION TRUST THROUGH ITS SECETARY AND ANR. v. THE STATE OF MAHARASHTRA AND ANR. — Bombay High Court (2009-11-13)
- GOPAL RAMNARAYAN KASAT v. THE COMMISSIONER OF INCOME TAX AND ORS — Bombay High Court (2009-11-05)
- VIJAY KUMAR BAGADIYA v. INCOME TAX SETTLEMENT COMMISSION AND ORS — Bombay High Court (2009-11-05)
- THE DY COMMISSIONER OF INCOME TAX JALGOAN v. GOPAL RAMANARAYAN KASAT — Bombay High Court (2009-11-05)