N.D.DESHPANDE

341 recorded High Court judgment(s) · 2008–2010

Courts

Bombay High Court

341

Disposed off/Dismissed for default	173
Admitted/Allowed/Granted/Rule Absolute	65
Dismissed/Rule Discharged	55
(unspecified)	20
REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL)	6
DISPOSED OFF	6
APPLICATION ALLOWED	4
Rejected at Admission stage	4

DIVISIONAL CONTROLLER, M S R T C , BEED v. SMT MEHRUNISA BEGAM SHAIKH AKBAR AND ORS — Bombay High Court (2010-07-30)
NATIONAL INSURANCE COMPANY LTD. v. LEELABAI PANDURANG MISAL and OTHERS. — Bombay High Court (2010-07-08)
M.S.R.T.C.,THRO.GENERAL MANAGER,BOMBAY.. v. MOHAMMAD ALI KHAJAANYUTULLA KAZI (L.RS.)TASLIM. — Bombay High Court (2010-07-08)
M.S.R.T.C.BOMBAY. v. MOHAMMAD ALI KHAJAANYUMUTULLA KAZI (L.RS.)TASLIM. — Bombay High Court (2010-07-08)
SHAIKH MIYA KHAJA SHAIKH CHHOTE. v. THE STATE OF MAHARASHTRA. — Bombay High Court (2010-07-08)
BEGUMBEE SHAIKH MIYA. v. THE STATE OF MAH. — Bombay High Court (2010-07-08)
PANDURANG KASHINATH KHARDE. v. SUNDARLAL LALCHAND DAGADE and OTHERS. — Bombay High Court (2010-07-07)
THE STATE BANK OF INDIA,AHMEDNAGAR. v. M/S BHUDEVI CHEMICALS,A'NAGAR and OTHERS. — Bombay High Court (2010-07-07)
PANDURANG KASHINATH KHARDE. v. SUNDARLAL LALCHAND DAGADE and OTHERS. — Bombay High Court (2010-07-07)
PRABHAKAR MURLIDHAR MHASE v. CENTRAL BANK OF INDIA BR- SHRI SHIVAJI NAGAR and 2 ORS — Bombay High Court (2010-07-06)