N.BHATT, . R. VORA

140 recorded High Court judgment(s) · 1997–2005

Courts

Gujarat High Court

140

38-RULE ABSOLUTE/ALLOWED @ FH	112
39-RULE DISCHARGED/DISMISSED @ FH	23
46-ANY OTHER MODE @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	2

MANAGING DIRECTOR v. KOTDA DUDH UTPADAK SAHKARI MANDALI LTD. — Gujarat High Court (2005-01-20)
MOHANBHAI R BHARVAD v. KOTDA DUDH UTPADAK SAHKARI MANDALI LTD. — Gujarat High Court (2005-01-20)
GE LIGHTING INDIA LTD v. GUJARAT MAZDOOR PANCHAYAT — Gujarat High Court (2003-01-24)
VICHARTI & VIMUKT JATI MAHASANGH (GUJARAT) v. STATE OF GUJARAT — Gujarat High Court (2002-09-24)
DR. N.P. DESAI v. STATE OF GUJARAT — Gujarat High Court (2002-09-16)
STATE OF GUJARAT v. SOMABHAI MOHANBHAI THRO' HEIRSJADIBEN WD/O SOMABHAI MOHAN — Gujarat High Court (2001-06-15)
STATE OF GUJARAT v. AMBALAL MOTIBHAI — Gujarat High Court (2001-06-15)
STATE OF GUJARAT v. SHANKARBHAI MANSUKHABHAI — Gujarat High Court (2001-06-15)
STATE OF GUJARAT v. BABUBHAI @ LAXMISHANKAR MAHASUKHRAM THRO' HEIRS VIDHYA — Gujarat High Court (2001-06-15)
STATE OF GUJARAT v. SHAMBHUBHAI MAGANBHAI THRO' HEIRS KANAIYALAL SHAMBHUBHAI — Gujarat High Court (2001-06-15)