LexN.BHATT, . M.H.KADRI
131 recorded High Court judgment(s) · 1996–2003
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 131 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 68 |
| 46-ANY OTHER MODE @ FH | 31 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 21 |
| 26-DISMISSED @ ADM.STAGE | 8 |
| 35-ANY OTHER MODE @ ADM.STAGE | 3 |
Recent judgments
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. BHAVNABEN WD/O.SURESHCHANDRA ALIAS SURESHKUMAR K CONTRACTOR — Gujarat High Court (2003-11-29)
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. PARAVATIBEN K CONTRACTOR — Gujarat High Court (2003-11-29)
- GUJARAT STATE ROAD TRANSPORT CORPORATION v. RAJESHKUMAR B MODI — Gujarat High Court (2003-11-29)
- SPECIAL LAND ACQUISITION. v. NATWARLAL C. PATEL. — Gujarat High Court (1997-12-19)
- LAND LACQUISITION OFFICER v. LALIBEN PARMABHAI VANKAR — Gujarat High Court (1997-10-23)
- LAND LACQUISITION OFFICER v. NATHABHAI BHUPTABHAI THRO'HEIRABHESINH NATHABHAI — Gujarat High Court (1997-10-23)
- LAND LACQUISITION OFFICER v. MULABHAI DEVABHAI THRO'HEIRS RANCHHODBHAI MULABHAI — Gujarat High Court (1997-10-23)
- LAND LACQUISITION OFFICER v. PARBHATSINH GORSINH GURJAR'S THRO'HIS HEIRS — Gujarat High Court (1997-10-23)
- LAND LACQUISITION OFFICER v. PRABHATSINH GORSINH'S HEIRS — Gujarat High Court (1997-10-23)
- LAND LACQUISITION OFFICER v. PRABHATSINH GORSINH'S HEIRS — Gujarat High Court (1997-10-23)