N.BHATT, . K.M.MEHTA

75 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	49
42-RULE DISCHARGED @ FH	6
38-RULE ABSOLUTE/ALLOWED @ FH	6
46-ANY OTHER MODE @ FH	6
35-ANY OTHER MODE @ ADM.STAGE	5
39-RULE DISCHARGED/DISMISSED @ FH	3

SIDDHI PRODUCTS v. GUJARAT POLLUTION CONTROL BOARD — Gujarat High Court (2000-10-20)
UNION OF INDIA v. H K DHRUVA — Gujarat High Court (2000-10-19)
STATE OF GUJARAT v. HEIRS OF DECD.PARVATIBEN ISHWARBHAI CHAVDA — Gujarat High Court (2000-10-18)
VISHNU CHEMICALS v. GUJARAT POLLUTION CONTROL BOARD — Gujarat High Court (2000-10-17)
BANSILAL KANAIYALAL SHAH v. BR SHROFF — Gujarat High Court (2000-10-17)
O N G C v. ESSAR STEEL LTD. — Gujarat High Court (2000-10-17)
GUJLIBEN VELJIBHAI RATHWA v. MAHESHBHAI MOHANBHAI DESAI — Gujarat High Court (2000-10-17)
GSRTC v. SURYAKANTABEN D ACHARYA — Gujarat High Court (2000-10-12)
NATIONAL INSURANCE CO. LTD. v. DHANWANTIBEN NARAINDAS RAMCHANDANI — Gujarat High Court (2000-10-11)
UNITED INDIA INSURANCE CO LTD. v. HASANBHAI SADIQBHAI GHANCHI (FATHER OF DECD.) — Gujarat High Court (2000-10-11)