N.BHATT, . K.A.PUJ

219 recorded High Court judgment(s) · 2003–2004

Courts

Gujarat High Court

219

38-RULE ABSOLUTE/ALLOWED @ FH	159
35-ANY OTHER MODE @ ADM.STAGE	30
26-DISMISSED @ ADM.STAGE	16
39-RULE DISCHARGED/DISMISSED @ FH	12
46-ANY OTHER MODE @ FH	2

PATEL ENGINEERING LTD. v. STATE OF GUJARAT — Gujarat High Court (2004-04-02)
KALOL TALUKA PANCHAYAT v. BHARATKUMAR J DAVE — Gujarat High Court (2004-03-19)
MEMON AHMEDBHAI ABUB RAHEMAN v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
SAIYAD SOKAT MIYA ABID ALI v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
PATHAN IBRAHIMBHAI MANJUR ALI v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
THAKOR GANDAJI HARCHANDJI v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
SINDHI DHALUMAL DAYALDAS v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
PARSHOTAMBHAI ISHWEARLAL PATEL v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
YUSUFBHAI RAHIMBHAI SHAIKH v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)
CHAUDHARI JIVNBHAI DEVJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2004-01-20)