N.BHATT, . H.R.SHELAT

64 recorded High Court judgment(s) · 1997–1999

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	39
44-PARTLY ALLOWED @ FH	10
39-RULE DISCHARGED/DISMISSED @ FH	8
26-DISMISSED @ ADM.STAGE	7

STATE OF GUJARAT v. HARISINH MANSINH VASAVA — Gujarat High Court (1999-07-22)
PRAKASH SHOLARAM v. STATE OF GUJARAT — Gujarat High Court (1999-07-21)
RAMKISHAN RAMDULARI YASI v. STATE OF GUJARAT — Gujarat High Court (1999-06-23)
STATE OF GUJARAT v. MOHANBHAI DHANABHAI — Gujarat High Court (1999-06-18)
STATE OF GUJARAT v. KALUBHAI MULABHAI MALI — Gujarat High Court (1999-06-17)
STATE OF GUJARAT v. THAKORE NAVALSING RAMSING — Gujarat High Court (1999-06-17)
STATE OF GUJARAT v. GULAMNABI M MALEK — Gujarat High Court (1999-06-16)
STATE OF GUJARAT v. RESHAMSINH UTTAMSINH — Gujarat High Court (1999-06-14)
KULDIPSINH RAMHARISINH JAT v. PRABHULAL HIRACHAND MEHTA — Gujarat High Court (1997-09-11)
STATE OF GUJARAT v. BAROT CHIMANJI PARTHUJI — Gujarat High Court (1997-09-09)