N.BHATT, . H.K.RATHOD

24 recorded High Court judgment(s) · 1999–1999

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	20
26-DISMISSED @ ADM.STAGE	2
35-ANY OTHER MODE @ ADM.STAGE	1
39-RULE DISCHARGED/DISMISSED @ FH	1

JAYANTILAL R SHAH v. SHAW WALLACE & COMPANY LTD. — Gujarat High Court (1999-12-10)
SHETH ENTERPRISE PVT LTD v. UNION OF INDIA — Gujarat High Court (1999-11-03)
SHETH ENTERPRISE PVT LTD v. UNION OF INDIA — Gujarat High Court (1999-11-03)
SYNBIOTICS LTD. v. UNION OF INDIA — Gujarat High Court (1999-11-02)
R B CONSTRUICTION COMPANY v. UNION OF INDIA — Gujarat High Court (1999-11-01)
TRANSPEK INDUSTRIES LTD v. UNION OF INDIA — Gujarat High Court (1999-11-01)
ASST REGIONAL DIRECTOR v. SHIVJISINGH CHANDRADEOSINGH — Gujarat High Court (1999-10-28)
SAUDAGAR EXPORTS THROGH PROPRIETOR v. UNION OF INDIA — Gujarat High Court (1999-10-27)
COSPAR TRADING PVT LTD v. UNION OF INDIA — Gujarat High Court (1999-10-27)
BRAHM ISPAT LIMITED v. UNION OF INDIA — Gujarat High Court (1999-10-26)