LexN.BHATT, . DN PATEL
95 recorded High Court judgment(s) · 2004–2004
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 95 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 84 |
| 26-DISMISSED @ ADM.STAGE | 8 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 3 |
Recent judgments
- STATE OF GUJARAT v. MANIBEN VIRAJI — Gujarat High Court (2004-10-14)
- STATE OF GUJARAT v. BHAGWANBHAI SHANKARBHAI PATEL — Gujarat High Court (2004-10-14)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. SAKHTABEN W/O. R.S.VARIYA — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. GORDHANBHAI RUPAREDIA — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. DALPATBHAI T DAVE — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. SHANTABEN W/O. H.S.DODIYA — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. ISHWARBHAI B PATEL — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. KANTIBHAI H MEVADA — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. BALDEVBHAI P PRAJAPATI — Gujarat High Court (2004-07-23)
- GUJARAT STATE KHADI GRAMODYOG BOARD v. MANEKLAL A KATIA — Gujarat High Court (2004-07-23)