N.BHATT, . D.P.BUCH

28 recorded High Court judgment(s) · 2000–2001

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	12
38-RULE ABSOLUTE/ALLOWED @ FH	11
39-RULE DISCHARGED/DISMISSED @ FH	3
46-ANY OTHER MODE @ FH	1
35-ANY OTHER MODE @ ADM.STAGE	1

B.A. MEWADA v. DIRECTOR-GOVT PRINTING AND STATIONERY DEPARTMENT — Gujarat High Court (2001-02-17)
STATE OF GUJARAT & 2 v. RM CHAUDHARY — Gujarat High Court (2001-02-17)
ODEDRA LAKSHAMANBHAI JADAVBHAI v. STATE OF GUJARAT — Gujarat High Court (2000-12-27)
ARJANBHAI BABABHAI RAVAL v. STATE OF GUJARAT — Gujarat High Court (2000-12-27)
CHANDULAL M.MACHHI.SINCE DECEASED THROUGH HEIR & L.R. v. STATE OF GUJARAT — Gujarat High Court (2000-12-26)
GUJARAT STATE ROAD TRANSPORT CORPORATION v. SAVITABEN VASANTLAL PATEL — Gujarat High Court (2000-12-20)
RAJKUMARI SHARMA W/O. VINOD M JOSHI v. UNION OF INDIA — Gujarat High Court (2000-12-18)
MAYURBHAI MANUBHAI AMIN v. TRIMURTI TRADING & CONTRACTINGCOMPANY — Gujarat High Court (2000-12-14)
SMR ALVI v. STATE OF GUJARAT — Gujarat High Court (2000-12-12)
VITTHALBHAI CHHAGANBHAI v. CHIEF PROJECT MANAGER,NATIONALBLDG CONSTRUCTION CORP LTD — Gujarat High Court (2000-12-11)