LexN.BHATT, . D.H.WAGHELA
82 recorded High Court judgment(s) · 2001–2002
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 82 |
Disposal nature
| 39-RULE DISCHARGED/DISMISSED @ FH | 72 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 6 |
| 26-DISMISSED @ ADM.STAGE | 3 |
| 35-ANY OTHER MODE @ ADM.STAGE | 1 |
Recent judgments
- GUJARAT AGRICULTURAL UNIVERSITY v. ARJANBHAI HARIBHAI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. DEVABHAI VELABHAI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. AMRUTBHAI RAYMALBHAI RABARI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. DIVABEN RAMESHBHAI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. RAMBHABEN SADULJI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. HAJURJI RAYCHANDJI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. GOVINDBHAI KANJIBHAI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. BARAJITABHAI DALSANGBHAI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. DEVKARANBHAI KARSHANBHAI — Gujarat High Court (2002-03-22)
- GUJARAT AGRICULTURAL UNIVERSITY v. VIRAMJI RATNAJI — Gujarat High Court (2002-03-22)