N.BHATT, . C.K.BUCH

34 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	14
38-RULE ABSOLUTE/ALLOWED @ FH	9
39-RULE DISCHARGED/DISMISSED @ FH	8
26-DISMISSED @ ADM.STAGE	2
35-ANY OTHER MODE @ ADM.STAGE	1

TATA IRON AND STEEL COMPANY v. MICRO FORGE (INDIA) LTD. — Gujarat High Court (2000-03-02)
ATUL LIMITED v. COMMISSIONER OF CENTRAL EXCISE — Gujarat High Court (2000-03-01)
KHILDAS AMULMAM BHAVNANI v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2000-02-28)
BABULAL HIRALAL PATEL v. N R DAVE — Gujarat High Court (2000-02-28)
DIVYA PRINTS PRIVATE LIMITED. v. SESA SEAT INFORMATION SYSTEMS — Gujarat High Court (2000-02-28)
GOPAL GLASS WORKS PRIVATE LTD v. COMMISSIONER OF INCOME TAX-1 — Gujarat High Court (2000-02-22)
ASHAPURI SAW MILLS & COMPANY v. CENTRAL BOARD OF DIRECT TAXES — Gujarat High Court (2000-02-17)
SHRINATH TOOLS CENTRE v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2000-02-17)
NAVSARI OIL PRODUCTS LTD v. STATE OF GUJARAT — Gujarat High Court (2000-02-17)
PRAVIN V ASHAR v. JAIDEV — Gujarat High Court (2000-02-17)