N.BHATT, . BHAWANI SINGH

34 recorded High Court judgment(s) · 2003–2004

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	22
38-RULE ABSOLUTE/ALLOWED @ FH	8
39-RULE DISCHARGED/DISMISSED @ FH	3
46-ANY OTHER MODE @ FH	1

BV PATEL v. GUJARAT WATER SUPPLIES & SEWERAGE BOARD — Gujarat High Court (2004-03-10)
UNITED INDIA INSURANCE CO.LTD. v. BABLIBEN GUNVANTBHAI KALABHAI — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. SITABEN MANGABHAI RATHOD — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. CHHOTUBHAI CHHAGANBHAI RATHOD — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. PUNKIBEN MANGABHAI — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. PUNKIBEN MANGABHAI MANIBHAI FOR SELF AND GUARDIAN OF — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. DAKSHABEN SUMANBHAI RATHOD — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. MINOR KISHORBHAI SHAMJIBHAI BHALIA — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. SHAMJIBHAI BHAGATBHAI BHALIA — Gujarat High Court (2003-12-20)
UNITED INDIA INSURANCE CO.LTD. v. THAKORBHAI CHHAGANBHAI RATHOD — Gujarat High Court (2003-12-20)