N.BHATT, . ANIL R. DAVE

25 recorded High Court judgment(s) · 1999–1999

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	15
38-RULE ABSOLUTE/ALLOWED @ FH	8
40-WITHDRAWN @ FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1

COMMISSIONER OF INCOME-TAX v. LALLUBHAI G MEHTA CHARITABLE TRUST — Gujarat High Court (1999-04-01)
HASMUKHLAL THAKORDAS DALWALA v. COMMISSIONER OF INCOME TAX — Gujarat High Court (1999-03-24)
COMMISSIONER OF INCOME TAX v. AHMEDABAD KAISER I HIND MILLS CO LTD. — Gujarat High Court (1999-03-23)
SHREE SURAT PANJRAPOLE v. COMMISSIONER OF INCOME TAX — Gujarat High Court (1999-03-17)
THE COMMISSIONER OF INCOME-TAX v. M/S. GNAN GANGA SCIENCE INSTI. — Gujarat High Court (1999-03-16)
SWAMINARAYAN RICE & PULSE MILLS v. INCOME TAX OFFICER — Gujarat High Court (1999-03-08)
COMMISSIONER OF INCOME-TAX v. ARUNA MILLS LTD — Gujarat High Court (1999-02-10)
COMMISSIONER OF INCOME-TAX v. AHMEDABAD EAGLE ENGG PVT LTD — Gujarat High Court (1999-02-10)
COMMISSIONER OF INCOME-TAX v. SABARKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD. — Gujarat High Court (1999-02-10)
COMMISSIONER OF INCOME-TAX v. GUJARAT STATE FERTILIZERS CO. — Gujarat High Court (1999-02-10)