N.BHATT, . AKSHAY H.MEHTA

266 recorded High Court judgment(s) · 2001–2003

Courts

Gujarat High Court

266

39-RULE DISCHARGED/DISMISSED @ FH	216
38-RULE ABSOLUTE/ALLOWED @ FH	40
46-ANY OTHER MODE @ FH	6
44-PARTLY ALLOWED @ FH	2
42-RULE DISCHARGED @ FH	1
26-DISMISSED @ ADM.STAGE	1

A'BAD MUNICIPAL CORPORATION v. DENA BANK — Gujarat High Court (2003-03-31)
AHMEDABAD MUNICIPAL CORP. v. VARDAYINI PRINTERS — Gujarat High Court (2003-03-31)
GUJARAT KAMGAR PANCHAYAT v. KHIRA STEEL WORKS (PVT.) LTD. — Gujarat High Court (2002-05-10)
OIL AND NATURAL GAS COMMISSION v. D DAS GUPTA — Gujarat High Court (2002-05-09)
SHRIKRISHNA K. YADAV v. STATE OF GUJARAT — Gujarat High Court (2002-05-09)
STATE OF GUJARAT v. RAVJIBHAICHHOTABHAI PATEL — Gujarat High Court (2002-05-09)
SHANTILAL K SOLANKI v. UNION OF INDIA — Gujarat High Court (2002-05-06)
KAYEL SYNTEX LTD. v. BABUBHAI BALDEVBHAI PATEL C/O NORTH GUJARAT ENGG.GENERAL — Gujarat High Court (2002-05-01)
UNION OF INDIA v. GYAN CHAND CHATTAR — Gujarat High Court (2002-05-01)
UNION OF INDIA v. SARVANKHAN ISMAILKHAN TURK — Gujarat High Court (2002-04-29)