N.BHATT, . A.M.KAPADIA

72 recorded High Court judgment(s) · 1992–2003

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	45
39-RULE DISCHARGED/DISMISSED @ FH	13
35-ANY OTHER MODE @ ADM.STAGE	5
46-ANY OTHER MODE @ FH	4
26-DISMISSED @ ADM.STAGE	3
40-WITHDRAWN @ FH	1
42-RULE DISCHARGED @ FH	1

TALUKA DEVELOPMENT OFFICER v. RAMESHBHAI M BHATT — Gujarat High Court (2003-07-03)
CHIMANBHAI LALJIBHAI v. STATE OF GUJARAT — Gujarat High Court (2003-06-11)
ORIENTAL INSURANCE CO.LTD v. DILIP NANALAL JOSHI — Gujarat High Court (2002-02-22)
NEW KISHAN CEMENT PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2001-05-03)
BJ BHAGORA v. UNION OF INDIA, — Gujarat High Court (2001-05-02)
SUPERINTENDENT OF POST OFFICE v. RAJABBHAI RAJABHAI SIPAI — Gujarat High Court (2001-05-01)
ESSEN MULTIPACK PVT. LTD. v. UNION OF INDIA — Gujarat High Court (2001-04-25)
STATE OF GUJARAT v. JADAVBHAI M VALODRA — Gujarat High Court (2001-04-19)
UNION OF INDIA v. BR DAVE — Gujarat High Court (2001-04-17)
STOVEC INDUSTRIES LTD. v. UNION OF INDIA — Gujarat High Court (2001-04-11)