N.BHATT, . A.L.DAVE

91 recorded High Court judgment(s) · 1998–2003

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	59
39-RULE DISCHARGED/DISMISSED @ FH	28
26-DISMISSED @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	2

ORIENT ABRASIVES LTD v. . — Gujarat High Court (2003-08-22)
RAVJIBHAI MATHURBHAI VASAVA v. STATE OF GUJRAT — Gujarat High Court (2003-08-22)
NARENDRA @ EAKKO v. STATE OF GUJARAT — Gujarat High Court (2003-08-22)
GUJARAT ELECTRICITY BOARD THRO' CHIEF ENGINEER v. ABDUL SATTAR RAHEMAN SHADIWAN — Gujarat High Court (2003-08-19)
THE NATIONAL INSURANCE CO.LTD v. SAIFFUDIN MULLA YUSUFALI DAHODWALA — Gujarat High Court (2003-08-13)
MEET (BODAK DEV) ASSOCIATION v. AHMEDABAD ELECTRICITY COMPANY LTD. — Gujarat High Court (2003-08-07)
RN MEMBERS ASSOCIATION v. AHMEDABAD ELECTRICITY CO LTD — Gujarat High Court (2003-08-07)
STATE OF GUJARAT v. RAMESH MOPABHAI RATHOD — Gujarat High Court (2003-08-06)
NARAYANBHAI PANNABHAI SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2003-08-01)
QBDULBHAI JAFARBHAI GHANCHI v. STATE OF GUJARAT — Gujarat High Court (2003-08-01)