N.BHATT, . A.K.TRIVEDI

21 recorded High Court judgment(s) · 1998–1998

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	11
46-ANY OTHER MODE @ FH	6
38-RULE ABSOLUTE/ALLOWED @ FH	3
26-DISMISSED @ ADM.STAGE	1

MAFAJI MOVATAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (1998-10-08)
ANVARKHAN A PATHAN v. STATE OF GUJARAT — Gujarat High Court (1998-10-06)
DILIP @ ALAMZEB SHANTILAL THAKKAR v. STATE OF GUJARAT — Gujarat High Court (1998-08-14)
STATE OF GUJARAT v. KAMALSINH RANVIJAYSINH THAKUR — Gujarat High Court (1998-08-14)
DINESH KUMAR BECHARBHAI GAMETI v. STATE OF GUJARAT — Gujarat High Court (1998-08-06)
STATE OF GUJARAT v. SURYAKANT @ SURESH BALKISHAN MORE — Gujarat High Court (1998-08-05)
ANIL AMRUTRAO JALTE v. STATE OF GUJARAT — Gujarat High Court (1998-08-03)
DILIP PURSHOTTAM KADIA v. STATE OF GUJARAT — Gujarat High Court (1998-07-30)
JINABHAI KALABHAI RAJPUT v. STATE OF GUJARAT — Gujarat High Court (1998-07-15)
STATE OF GUJARAT v. PUNAMCHAND LAXMICHAND SONI — Gujarat High Court (1998-07-14)